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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(6) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(6)The Registrar shall exercise such other powers and perform such other functions, as may be assigned to him under this Act, the Statutes, Ordinances and Regulations framed thereunder or by the Executive Council.