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State of Rajasthan - Section

Section 7 in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

7. Auction Notice.

(1)As soon as it is decided by the Committee to sell plots by public auction the Executive Officer shall issue an auction notice for intended sale in Form I.
(2)[ The auction notice shall be published at-least two weeks before the date of auction, either in the official Gazette or in some other local registered Hindi Newspaper. Copies of the notice shall also be pasted on the notice boards of offices of the Mandi Development Committee, District Collector of the area, Colonisation Commissioner, Municipal Board or Panchayat Samiti and Gram Panchayat having jurisdiction in the Mandi area.] [[Substituted by Notification No. F. 4(13) Revenue/Col/77, dated 08.02.1982-Rajasthan Gazette, Part IV-(C), dated 05.05.1982, page 69, for the following:-'(2) The auction Notice shall be published, at least a week before the date of auction, either in the official Gazette or in some other local registered Hindi news paper. Copies of the notice shall also be pasted on the notice boards of the offices of the other Mandi Development Committee, Executive Officer, District Collectors of the area and the Colonisation Commissioner.']]