Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(ii) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006 (ii)The Deputy Conservator or his authorised representative may inspect the bunkering operations at any time and call for relevant information.
