Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(vii) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

(vii)manage the content, quality, design and continuous evaluation of its academic and research programmes in a manner that earns accreditation of an international stature;