Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 297 in The Companies Act, 2013 297. Adjustment of rights of contributories.— The Tribunal shall adjust the rights of the contributories among themselves and distribute any surplus among the persons entitled thereto.
