Karnataka High Court
Sri M M Dodarangappa @ Rangappa vs Sri M S Krishnamurthy on 25 February, 2011
Author: L.Narayana Swamy
Bench: L.Narayana Swamy
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS ThE 2t' DAY OF FEBRUARY, 2011
BEFORE
HOW BLE Mft JUSTICE LNARAYANA SWAMY
RSANO25ISOF 2010
BEIWEEN
L SRL MM. )DARANWPPA
8/0 LATE MUNIVEERAPPA
AGED ABOUT 65 YEARS
2. SRI. M. VEERANNA
5/0 LATE MUNIVEERAPPA
AGED ABOUT 59 YEARS
I SRL . f4fr.Rf!fl4J * H
8/0 LATE MUN1VEERAPPj:0.hH.. *
AGED ABOUT 58 YEARS
4. SRL M. 5CNNEGJ
8/0 LATE MUNIVEERAPPA
AGED ABOUT 51 YEARS:.*.
.:
..
ALLARERESIDINGAT
MALLENAHALLI LLAG.:E:
V. . .....
-2-
CHAN NARAYAPATNA HOBU,
DEVANAHALLI TALUK
BANGALORE RURAL DIST-562 110
APPELLANT (5)
(By Sri SHIVARUDRA, ADVOCATE)
AND
SRI MS KRISHNAMURThY
8/0 LATE S SUBBARAO
AGED ABOUT 82 YEARS
R0
3
RIAT NO 602, CROSS
HANUMANTHANAGAR
BANGALORE 580 019
2 SRI. NAGARAJU RAO,
S/O LATE C N SESHAGIRI RAO SINCE
AGED ABOUT 42 YEARS
SINCE DEAD BYHIS LRS
2(a) SMT USHA
WIO NAGRAJA RAO (LATE)
AGED ABOUT 54 YEARS
2(b) N GIRISH
8/0 NADARAJA RAO (LATE)
AGED ABOUT 35 YEARS
I
2(c) SHALINI
DIO NAGARMA RAO (LATE)
AGED ABOUT 30 YEARS
ALL ARE RESIDING AT
NOA2, 2"° MAIN ROAD
BHAVANI HOUSING 5001EV?,
BHANAGIRI NAGAR,
BSK III STAGE, BANcALORE-sso .
3. SRI. SSRINIVASA MURTHY,
510 LATE CN. SESHAGIRI RAO
AGED ABOUT 50 YEARS
RESIDING AT NO. 36,
SRIRAMAMANDIRA ROAD
BASAVNAGUDI, BANGALORE4
4. SMT. PREMA LEELA
W10 MS. KRISHNAMURTHY
AGED :UT 55 RS
5. SMT. SAS*1 K. MURTHY
D/O MS. KRISHNAMURTHY
AGED ABOUT 45 '(EflRS
'4"
-4
6. SMT. VIDYA K. MURTHY
DIO M€S. KRISHNAMURTHY
AGED ABOUT 40 YEARS
4, 5AND6ARE RESIDING AT
NO.280 (SAN KALPA
5
T h
CROSS, M.S.PALYA,
VIDYARANYAPURA POST,
BANGALORE - 560 097.
7. SRI. R. MANJUNATHA,
510 RAMANJUNAPPA
AGED ABOUT 30 YEARS,
RIO JANNAI44.LLY. CHANNARAYAPATNA
HOBLI, DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT--562 110.
RESPONDENT(S)
RSA filed ulo 100 of CPC against the Judgment
and
Decree dated: 07.09.2010 passed in R,A,No.78120
09 on the
file of the Pd. District Judge, Bangalore
Rural District,
Bangalore, dismissing the appeal and upholeing the
Judgment
and Decree dated: 17.01.2009 passed in O.S.2157
12806 on
the file of the Civil Judge (Sr,Dn), and JMFC., Deva
nahalli,
.5..
This RSA Is coming on for Orders, this day, the Court
made the following:
ORDER
T weeks to do the needful failing wiich aeal shaft stand dismissed without reference to Court.
sw JUDGE Ty. By: HMN R. By :
C, By:9, Tyte : 26/12 C. te:
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