Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(e) in The Rajasthan Lokayukta and Up-Lokayuktas Act, 1973

(e)the Chief Election Commissioner, the Election Commissioners and the Regional Commissioners referred to in Ar tide 324 of the Constitution and the Chief Electoral Officer, Rajasthan State: