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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(4)(b) in Cyberabad (Metropolitian Area) Police Act, 2004

(b)In sub-section (2), for the expression "the code of Criminal Procedure, 1898 (Central Act V of 1898)" the expression "the Code of Criminal Procedure, 1973(Central Act 2 of 1974)" shall be substituted;