Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 20 in The Punjab Brewery Rules, 1956 20. The weights, scales, appliances, etc., mentioned in rule 19 shall be provided on the re-question of the inspector subject to an appeal to the Collector whose decision shall be final.
