Punjab-Haryana High Court
M/S.Avi Exports (India) Ltd vs M/S.Everest Advertising ... on 15 July, 2022
16
CA No.146 and 149 of 2022 in CP No.17 of 1998
In the matter of AVI Exports (India) Pvt. Ltd. (in Liquidation)
Present:- Mr. Angel Sharma, Advocate with
Mr. Prashant Baliyan, Official Liquidator.
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CA No.146 of 2022 Allowed as prayed for.
CA No.149 of 2022 As per the report of the Official Liquidator, in compliance with the order dated 30.05.2022, the proposed dissolution notice has been published in accordance with law, however, no objection has been received from any of the creditors, contributories, stake holders or the general public. In view thereof, the company is ordered to be dissolved.
Needless to observe that the dissolution of the company shall not have any adverse impact on the proceedings, if any, pending before the Debt Recovery Tribunal or any other Court.
Disposed of.
15.07.2022 (ANIL KSHETARPAL)
ashok JUDGE
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