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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Karnataka - Subsection

Section 55(1)(ii) in The Karnataka Souharda Sahakari Act, 1997

(ii)has not been a voting member of the Federal Co-operative for a period of atleast two years, immediately preceeding the year of election; or