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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(c) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(c)he or any of his partners, or promoters, or Directors or Associates has at any time in the past been convicted of an offence involving moral turpitude or any economic offence; or