Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(iii) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963 (iii)that as amongst persons appointed to a post by promotion or direct recruitment on the same date, those appointed by promotion shall rank senior.
