Securities And Exchange Board Of India - Subsection
Section 16(b) in Securities and Exchange Board of India (Investment Advisers) Regulations, 2013
(b)it has a process for assessing the risk a client is willing and able to take, including:(i)assessing a client's capacity for absorbing loss;(ii)identifying whether client is unwilling or unable to accept the risk of loss of capital;(iii)appropriately interpreting client responses to questions and not attributing inappropriate weight to certain answers.
