Delhi High Court - Orders
M/S Essel Housing Projects Pvt. Ltd vs M/S Ottimo Visuals & Ors on 27 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 656/2021
M/S ESSEL HOUSING PROJECTS PVT. LTD. ..... Petitioner
Through: Mr. Siddharth Mittal, Mr. Prabhat
Kumar and Ms. Shilpa G. Mittal,
Advocates.
versus
M/S OTTIMO VISUALS & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.10.2021 [VIA HYBRID MODE]
1. On 16th September, 2021, although appearance on behalf of the Respondents is noted, however, on scrutiny of record, it appears that the service of Respondents is not complete.
2. In these circumstances, issue fresh notice to the Respondents, upon filing of process fee, by all permissible modes including dasti, returnable on the next date of hearing.
3. Affidavit of service be filed at least one week before the next date of hearing.
4. List on 30th November, 2021.
SANJEEV NARULA, J OCTOBER 27, 2021 nk