Section 10(vii) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006
(vii)The building or other structure in which the institution is carried on, its surroundings, furniture and equipment shall be adequate and suitable for an educational institution and, where there is any business premises in any part of the building in which such institution is run, the portion in which the institution is run adequately separated from such business premises;
