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State of Punjab - Section

Section 921 in Punjab Jail Manual, 1996

921. Procedure when the mortality is unusually high.

- Whenever the mortality in a jail during any month exceeds one per cent, the Medical Officer shall record in The monthly return, his opinion as to the cause or causes to which the increased death-rate is to be attributed. If there is very unusual mortality, he shall make a special report to the Inspector-General for transmission to Government, if necessary.