Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Criminal Court Witnesses (Payment of Expenses) Rules, 1963

(d)all other words and expressions used but not herein defined shall have respectively the meanings assigned to them in the Code.