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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7) in Census Rules, 1990

(7)The Enumerator shall, -
(a)prepare Notional Map and layout sketch of the allotted enumeration block;
(b)update the house numbering;
(c)fill up the various schedules according to instructions issued to him;
(d)undertake revisional round and updating of records;
(e)prepare enumerator's abstract which shall consist of the location particulars of the enumeration block alongwith the total population by various characteristics asked for in the schedules and such other statements he may be required to compile; and
(f)hand over all documents, filled in and blank to the Supervisors.