Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 19 in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979 19. Rules 6 to 18 to be printed on coupon books. - Each Coupon Book shall have printed thereon in extenso the provisions of rules 6 to 18 inclusive.
