Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 38] [Entire Act] Union of India - Subsection Section 38(1) in The Right of Children to Free and Compulsory Education Act, 2009 (1)The appropriate Government may, by notification, make rules, for carrying out the provisions of this Act.
