- At the time of admission of a person in prison, the following and such other particulars shall be entered in such register as may be prescribed : -(a)particulars concerning his identity, including height, complexion, personal peculiarities, if any, and marks of identification;(b)reasons and authority of his commitment to prison;(c)date and hour of his admission in prison; and(d)name and address of nearest relative to be notified in case of emergency.
