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Chattisgarh High Court

Pravin Nimje vs State Of Chhattisgarh And Ors on 31 August, 2021

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                 WPS No. 1070 of 2013

                    Pravin Nimje Versus State Of Chhattisgarh And Ors.

SB
Hon'ble Shri Justice Sanjay K. Agrawal




 31.08.2021        Proceedings of this matter have been taken up through video

              conferencing.


                   Mr. Vinod Deshmukh, counsel for the petitioner.


                   Mr. Sunil Otwani, Addl. A.G. for the State/respondents.

List the matter before a Bench in which I (Sanjay K. Agrawal, J) am not a member.

I.R. to continue.

Sd/-

(Sanjay K. Agrawal) Judge Ankit