Chattisgarh High Court
Pravin Nimje vs State Of Chhattisgarh And Ors on 31 August, 2021
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 1070 of 2013
Pravin Nimje Versus State Of Chhattisgarh And Ors.
SB
Hon'ble Shri Justice Sanjay K. Agrawal
31.08.2021 Proceedings of this matter have been taken up through video
conferencing.
Mr. Vinod Deshmukh, counsel for the petitioner.
Mr. Sunil Otwani, Addl. A.G. for the State/respondents.
List the matter before a Bench in which I (Sanjay K. Agrawal, J) am not a member.
I.R. to continue.
Sd/-
(Sanjay K. Agrawal) Judge Ankit