Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(2)(a) in The U.P. Advertisements Tax Act, 1981 (a)in the case of an advertisement short, for every forty five metre or part thereof twenty five rupees per week or part thereof;