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Delhi High Court - Orders

Rej.) M/S Speedway Cargo Courier ... vs Commissioner Of Customs on 24 November, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~11
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CUSAA 156/2022 & CM APPL. 16796/2023 (47 Days Delay in
                                       Rej.)
                                       M/S SPEEDWAY CARGO COURIER
                                       SERVICES                          ..... Appellant
                                                    Through: Mr. Haris Beeran, Mr. Mustaq
                                                             Salim & Mr. Azhar Assees,
                                                             Advs.

                                                                            versus

                                       COMMISSIONER OF CUSTOMS            ..... Respondent
                                                    Through: Mr. Arjun Jain, Adv.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 24.11.2023 Learned counsel for the parties are accorded liberty to place a Brief Synopsis of Submissions on record at least 48 hours prior to the date fixed as well as a Compilation of the Judgments which are proposed to be relied upon. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.

Let the appeal be put down for final disposal on 29.01.2024.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

NOVEMBER 24, 2023/kk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2023 at 00:01:08