Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Principal Commissioner Of Income Tax 1 vs M/S Care Health Insurance Limited ... on 16 May, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                             $~95 & 96
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         ITA 290/2024, CM APPL. 29258/2024 (69 Days Delay) & CM
                                       APPL. 29259/2024 (139 Days Delay in Refiling)
                                       PRINCIPAL COMMISSIONER OF INCOME TAX 1
                                                                                     ..... Appellant
                                                       Through: Mr. Prashant Meharchandani,
                                                                   Sr.SC with Mr. Akshat Singh,
                                                                   Jr.SC along with Ms. Ritika
                                                                   Vohra, Mr. Utkarsh Kandpal,
                                                                   Advs.

                                                                            versus

                                       M/S CARE HEALTH INSURANCE LIMITED (EARLIER
                                       KNOWN AS M/S RELIGARE HEALTH INSURANCE CO.
                                       LTD.)                              ..... Respondent
                                                   Through: Mr. Kishore Kunal and Ms.
                                                            Ankita Prakash, Advs.

                             96
                             +         ITA 291/2024, CM APPL. 29282/2024 (69 Days Delay) & CM
                                       APPL. 29283/2024 (139 Days Delay in Refiling)

                                       PRINCIPAL COMMISSIONER OF INCOME TAX 1
                                                                               ..... Appellant
                                                    Through: Mr. Prashant Meharchandani,
                                                             Sr.SC with Mr. Akshat Singh,
                                                             Jr.SC along with Ms. Ritika
                                                             Vohra, Mr. Utkarsh Kandpal,
                                                             Advs.

                                                                            versus

                                       M/S CARE HEALTH INSURANCE LIMITED (EARLIER
                                       KNOWN AS M/S RELIGARE HEALTH INSURANCE CO.
                                       LTD.)                                ..... Respondent
                                                   Through: Mr. Kishore Kunal and Ms.
                                                            Ankita Prakash, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/05/2024 at 23:55:40
                                        CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                       KAURAV
                                                    ORDER

% 16.05.2024

1. We request Mr. Meharchandani, learned counsel appearing for the appellant to serve a copy of the appeal paper book on Mr. Kunal, learned counsel appearing on behalf of the respondent.

2. Let these matters be called again on 30.05.2024.

YASHWANT VARMA, J.

PURUSHAINDRA KUMAR KAURAV, J.

MAY 16, 2024/p This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 23:55:40