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Rajasthan High Court - Jodhpur

Bhanwar Lal Parihar vs Kuldeep Ranka And Anr on 16 December, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                                           (1 of 1)                                   [WCP-842/2018]


                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                    S.B. Writ Contempt No. 842/2018

                                   Bhanwar Lal Parihar
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kuldeep Ranka And Anr.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     None.
                                   For Respondent(s)        :



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 16/12/2019 In terms of the order passed in S.B. Writ Contempt No.992/2019, the matter is adjourned sine die.

(ARUN BHANSALI),J 259-Rmathur/-

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