Rajasthan High Court - Jodhpur
Bhanwar Lal Parihar vs Kuldeep Ranka And Anr on 16 December, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 1) [WCP-842/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 842/2018
Bhanwar Lal Parihar
----Petitioner
Versus
Kuldeep Ranka And Anr.
----Respondent
For Petitioner(s) : None.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 16/12/2019 In terms of the order passed in S.B. Writ Contempt No.992/2019, the matter is adjourned sine die.
(ARUN BHANSALI),J 259-Rmathur/-
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