Section 56(2)(b) in The Manipur Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Manipur - Subsection

Section 56(2)(b) in The Manipur Panchayati Raj Act, 1994

(b)exercise such powers and perform such duties of the Adhyaksha as the Adhyaksha from time to time may, subject to the rules as may be prescribed delegate to him by order in writing; and

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State of Manipur - Subsection

Section 56(2)(b) in The Manipur Panchayati Raj Act, 1994