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State of Jammu-Kashmir - Section

Section 3 in Sher-e-Kashmir Institute of Medical Sciences Faculty Members (Revised Pay) Rules, 2018

3. Definitions.

- In these rules unless the context otherwise requires,-a. "Institute" means the Sher-e-Kashmir Institute of Medical Sciences, Srinagar ;b. "Faculty Member" means and includes Directors, Professors, Additional Professors, Associate Professors, Assistant Professors and any other teaching posts of the Institute which the Government on the recommendation of the Governing Body of the Institute may decide to include therein ;c. "Existing basic pay" means the pay drawn in the prescribed existing Pay Band and Grade Pay or Pay drawn in the existing pay scale ;d. "Existing Pay Band and Grade Pay" means the Pay Band and the Grade Pay applicable to the post held as on the date immediately before the commencement of these rules ;e. "Existing scale" means the pay scale applicable to the post held as on the date immediately before the date of commencement of these rules ;f. "Existing pay structure" means the present system of Pay Band and Grade Pay or the Pay Scale applicable to the post held as on the date immediately before the commencement of these rules ;g. "Existing emoluments" mean the sum of (i) existing basic pay and (ii) existing dearness allowance as on 1st day of January, 2016 ;h. "Pay Matrix" means Matrix specified in the Schedule, with Levels of Pay arranged in vertical cells as assigned to corresponding existing Pay Band and Grade Pay or existing scale ;i. "Pay Level" in the Pay Matrix means the Level corresponding to the existing Pay Band and Grade Pay or existing scale as specified in the Schedule ;j. "Pay in the Pay Level" means pay in the appropriate Cell of the Level as specified in the Schedule ;k. "Revised pay structure" in relation to a post means the Pay Matrix and the Levels specified therein corresponding to the existing Pay Band and Grade Pay or existing scale of the post unless a different revised Level is notified separately for that post ;l. "Basic pay" in the revised pay structure means the pay drawn in the prescribed Level in the Pay Matrix ;m. "Revised emoluments" means the pay in the Level in the revised pay structure ; andn. "Schedule" means the Schedule appended to these rules.