Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act] Union of India - Subsection Section 43(2)(a) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (a)provide information concerning the toxic emission and ionizing radiation and safe methods of protection against exposure to such substances;