Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Jharkhand - Subsection Section 123(2) in Bihar Education Code, 1961 (2)subject to budget provision, to sanction the purchase of library and prize books and of furniture and teaching appliances manufactured in India, upto a limit of Rs. 50 for each article for basic schools;