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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Telangana - Subsection

Section 113(5) in Telangana Panchayat Raj Act, 2018

(5)The official concerned of the Technical Sanction Authority who fails to accord approvals within the prescribed period, shall be liable for disciplinary action and a penalty as prescribed in addition to withholding of promotion.