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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(i) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(i)as far as may be reasonably possible having regard to his duties be responsible for the due observance of the provisions of the Act and the rules framed thereunder;