Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 117] [Entire Act]

State of Kerala - Subsection

Section 117(a) in Kerala Police Act, 2011

(a)abets any member of the police force not to do his duties or to commit violation of discipline; or