Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 46 in The M.P. Vishesh Sashastra Bal Niyam, 1973

46. Weapon training.

- The instructional and classification courses in weapon training of various ranks shall be done as laid down in the Madhya Pradesh Musketry Regulations. 1957.