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[Cites 0, Cited by 0] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(37) in The City of Nagpur Corporation Act, 1948

(37)Pawnbrokers. - Licences to pawnbrokers, the conditions for such licences and the determination, by public auction or otherwise, of the amount to be paid for such licences;