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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(12) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(12)to confer honorary degrees or other academic distinctions on approved persons, in the manner and under conditions prescribed in the Statutes;