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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Meghalaya - Subsection

Section 17(7) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(7)Wide publicity of the Social Audit Calendar and Public Hearings shall be ensured, including the social audit reports, and action taken reports being placed in the public domain.