Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(3)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)Ports between 200 South latitude on the coasts of ---
(i)Africa, excluding port Sudan and Massawa :
(ii)Asia, excluding the East Indian Archipelago and the Philippine Island, but excluding Aden, Bombay, Madras, Vizagapatmam, Colombo, Trincomalee, Singapore, Penang and Port Swettenham: