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[Cites 0, Cited by 103] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Juvenile Justice Act, 1986

(k)"narcotic drug" and "psychotropic substance" shall have the meanings respectively assigned to them in the Narcotic Drugs and Psychotropic Substances Act, 1985 (61 of 1985);