Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 13 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

13. Another Authority in presence of Standard.

- In the presence ashore or afloat of any flag of the President of a Republic, or a Royal Standard no other authority of that nation shall be saluted by Indian Naval Ships.