Calcutta High Court
Brand Value Communications Limited vs Saregama India Limited on 21 April, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
C.P. No. 276 of 2015
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
BRAND VALUE COMMUNICATIONS LIMITED
And
SAREGAMA INDIA LIMITED
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date: 21st April, 2015.
Appearance:
Mr. Nirmalya Dasgupta, Adv.
S. Nigam, Adv.
... for the petitioner The Court: The matter is made returnable three weeks hence. Service in the meanwhile.
(BISWANATH SOMADDER, J.) sg2