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Calcutta High Court

Brand Value Communications Limited vs Saregama India Limited on 21 April, 2015

Author: Biswanath Somadder

Bench: Biswanath Somadder

ORDER SHEET
                            C.P. No. 276 of 2015
                        IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL JURISDICTION
                                 ORIGINAL SIDE


                  BRAND VALUE COMMUNICATIONS LIMITED
                                   And
                           SAREGAMA INDIA LIMITED



   BEFORE:
  The Hon'ble JUSTICE BISWANATH SOMADDER

Date: 21st April, 2015.

Appearance:

Mr. Nirmalya Dasgupta, Adv.
S. Nigam, Adv.
... for the petitioner The Court: The matter is made returnable three weeks hence. Service in the meanwhile.
(BISWANATH SOMADDER, J.) sg2