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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(1)(d) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(d)to apply the income of the Devasthan Trust to the objects and purposes for which the Devasthan Trust is constituted and administered or to the other objects or purposes akin to the purposes of the Devasthan Trust or to the purposes allowed by or under this Act;