Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in Central Provinces Laws Act, 1875 11. [ Local repeal in part of code of civil Procedure.- [Inserted by Act 2 of 1879, s.2. ] Sections 184, 185 and 189 of the Code of Civil Procedure are hereby repealed.]
