Gauhati High Court
Bajaj Allianz General Insurance ... vs Smti Anowara Begum And 4 Ors on 11 December, 2024
Page No.# 1/4
GAHC010163782018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./23/2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005
VERSUS
SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
RESIDENCE OF MATHURANAGAR
BHASKARJYOTI PATH
P.S DISPUR
DISTRICT-KAMRUP
ASSAM PINCONE 781005
3:FOREST DEPTT.
Page No.# 2/4
GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001
4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR S RAHMAN appearing for SMTI ANOWARA BEGUM AND 4
ORS
Linked Case : I.A.(Civil)/103/2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005
VERSUS
SMTI ANOWARA BEGUM AND 4 ORS
Page No.# 3/4
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
3:FOREST DEPTT.
GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001
4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI ANOWARA BEGUM AND 4 ORS
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 11-12-2024 Heard Ms. S. Saikia, learned counsel for the appellant. Also heard Mr. D. Mondal, learned counsel for the respondent no. 1 and Mr. M. More, learned counsel for the respondent nos. 3 and 4.
Mr. D. Mondal, learned counsel for the respondent no. 1 submits that earlier he had represented the respondent no. 2, now he has been informed that during the pendency of the appeal, the respondent no. 2 has expired. Hence, prays for deletion of respondent no. 2 from the cause title.
In view of the above, the prayer is allowed.
Let the name of respondent no. 2 be struck off from the cause title.
It appears that the LCR has been received.
As prayed for, list this matter after 3 (three) weeks.
JUDGE Comparing Assistant