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State of Haryana - Section
Section 4 in Zoning Regulations within Development Plans
4. Transport and Communication. - There is a sufficient existing provisions of such facilities within the town which can cater to the needs of the present population suitably. As regards to the future needs, necessary provision of such facilities shall be made with the proposed sectors as per the requirements from time to time.
Road System. - To solve the existing and anticipated traffic problems in future a specific road network which a combination of grid iron and spider web pattern have been evolved as shown on the plan. The area under the road system stands mentioned in the preceding table of various land uses. The hierarchy of the roads as shown on the development plan with their land reservation is given below. However, the width and alignment of other roads shall be as per detailed sector plans.| Classification of roads | Land reservation |
| (i) V-I(a) | .. Existing width |
| (ii) V-1(b) | .. Existing width |
| (iii) V-2 | .. 45 metres |
| (iv) V-3 | .. 30 metres |