Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(1)(e) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018 (e)conduct periodic inspection of clinical establishments for ensuring the standards to be maintained in such manner as may be prescribed;