Section 26(1)(k) in Jammu and Kashmir Wakafs Act, 2001

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1)(k) in Jammu and Kashmir Wakafs Act, 2001

(k)investigate and determine the nature and extent of Wakafs and Wakaf properties and to cause wherever necessary, survey of the Wakaf properties ; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 26(1)(k) in Jammu and Kashmir Wakafs Act, 2001