Section 8(4) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000
(4)The notice of a meeting may be given to the Members by delivering the same by messenger or sending it by registered post to his last known place of residence or business in such other manner as the Chairperson may, in the circumstances of the case, thinks fit or by electronic mail.
