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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(xiv) in The Orissa Micro and Small Enterprises Facilitation Council Rules, 2008

(xiv)The Chairperson or any other officer authorised by the Chairperson shall forward the proceedings of every meeting of the Council including annual progress report of the Council to the Member-Secretary of the Advisory Committee constituted under Sub-section (3) of the Section 7 of the Act.